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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1)(A) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(A)Administration, Finance and Resources sub-committee. - The Administration, Finance and Resources Sub-committee shall consist of not more than three members having minimum education qualification of the secondary, nominated by chairperson/president from the members of Farmer's Organisation. This sub committee shall examine and put his recommendation about any administrative reforms required for better functioning of the Farmer's Organisation and methods for raising of resources to achieve financial soundness of the Farmer's Organisation. The recommendation of the sub-committee shall be discussed in the General body meeting, and a decision be arrived at by voting in favour by at least two third majority of members present.