Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 459] [Entire Act] State of Odisha - Subsection Section 459(4) in Orissa Municipal Rules, 1953 (4)All payments accruing on the closing of the accounts of a subscriber shall be made to him or to his nominee on a voucher in Form P.F.8 appended to these rules.