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State of Tamilnadu - Section

Section 47 in Tamil Nadu Educational Inspection Code

47. Reports direct to Hon'ble Minister.

- There might arise rare occasions of subordinate officials being asked to furnish immediate information by Honourable Ministers when a rigid adherence to the above procedure may result in some delay, however little it may be and which might defeat the very object with which the information may have been sought. In such rare cases, subordinate officials and heads of departments can in addition to Honourable Minister. It will be noted that such reports will be sought purely as an urgent piece of information by Hon'ble Ministers and any further instructions or orders on the subject will continue to emanate as at present, only from the concerned department of the Secretariat or the concerned Head of the Department.