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[Cites 0, Cited by 0] [Section 6E] [Entire Act]

State of Haryana - Subsection

Section 6E(d) in The Punjab Agricultural Produce Markets Act, 1961

(d)any right, privilege, obligation or liability acquired, accrued or incurred by the Committees amalgamated shall be deemed to be the right, privilege obligation or liability acquired, accrued or incurred by the new Committee.