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[Cites 0, Cited by 0] [Section 85I(1)] [Section 85I] [Entire Act]

State of Andhra Pradesh - Subsection

Section 85I(1)(viii) in Andhra Pradesh Municipalities Act, 1965

(viii)to conduct review meetings with Commissioners of Municipalities and Regional Directors of Municipal Administration on assessment and revision of Property Tax and to issue suitable instructions in the matter.]