Section 6(8)(a) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

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State of Uttar Pradesh - Subsection

Section 6(8)(a) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

(a)where the amount has been deposited in accordance with sub-section (1) of Section 3, be granted in favour of the applicant only in respect of his proportionate share in the holding, and

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State of Uttar Pradesh - Subsection

Section 6(8)(a) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949