Section 10(c) in Collection of Income and the Incurring of Expenditure Rules
(c)No expenditure shall be incurred on advertisements in newspapers, etc. except in the following cases:-(i)Inviting tenders and quotations for works sanctioned by competent authorities and also for leases and sales;(ii)Publications of information, particulars, etc. in Railway time table;(iii)Publications of important annual festival programmes;(iv)Clearing of doubts in the minds of the public which may, in any way, defame the reputation of the institution; and(v)Calling for applications for posts which may have to be filled up by technical or highly experienced persons.
