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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(3) in The Orissa Fisheries Ministerial Service Rules, 1976

(3)No one shall ordinarily be exempted from passing the departmental examination :Provided that Government may in any suitable case, exempt individual clerks or assistants from passing the departmental examination in which case such person shall be deemed to have passed such examination.