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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3) in THE UTTAR PRADESH EXCISE TECHNICAL SERVICE RULES, 2021

(3)The recruitment for the post of Technical Officer shall be done by Commission through Marks given on the basis of the score obtained in theGraduate Aptitude Test in Engineering (GATE) in concerned Branch/Subject as mentioned in academic Qualification under section-8 and total marks in interviewdecided by commission.