Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 628 in Rules under the United Provinces Excise Act, 1910

628.

A bona fide traveller coming into the scheduled area in Uttar Pradesh may import for his own personal use overseas foreign liquor not exceeding six quart bottles in all.