Section 119(9) in The Punjab Panchayati Raj Act, 1994

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State of Punjab - Subsection

Section 119(9) in The Punjab Panchayati Raj Act, 1994

(9)Drinking Water. -

(i)establishment, repairs and maintenance of rural water supply schemes ;

(ii)prevention and control of water pollution ;

(iii)implementation of rural sanitation schemes;