Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 4 in Haryana Industry Facilitation Council (Arbitration) Rules, 2001

4. Remuneration and allowances of members.

- The remuneration, honorarium or fees and any allowances that may be paid to the Members shall be at such rates as the Government may by order specify.