Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Greater Bengaluru City Corporation - Section 16(2) in Bangalore Metropolitan Region Development Authority Act, 1985 (2)The Authority shall cause its accounts to be audited annually by such persons as the State Government may direct.
