Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 28 in U.P. Service of Engineers (Irrigation Department) (Group 'B') Service Rules, 1993

28. Savings.

- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the order of the Government issued from time to time in this regard.Appendix A-1[See Rules 4(2) and 22(2)]
Name of post Permanent Temporary Pay scale
Assistant Engineer (Civil) 1762 165 Rs. 2200-75-2800-EB 100-4000.
Assistant Engineer (Mechanical) 350 264 Rs. 2200-75-2800-EB -100-4000.
Appendix A-2[See Rule 22(3)]
Name of Post Pay Scale
Assistant Engineer (Civil) Rs. 3000-100-3500-EB 125-4500.
Assistant Engineer (Mechanical) Rs 3000-100-3500-EB 125-4500.
Appendix A-3[See Rule 22 (3)]
Name of Post Pay Scale
Assistant Engineer (Civil) Rs. 3700-125-4700-150-5000.
Assistant Engineer (Mechanical) Rs. 3700-125-4700-150-5000.
Appendix B[See Rule 5(2)(a)(ii)]
(1)Three years Diploma in Civil Engineering awarded by State Board of Technical Education in U.P.
(2)Diploma in Civil Engineering awarded by any other Institutions recognised by the Government.
(3)Certificate in Draftsmanship awarded by State Board of Technical Education, U.P. or Ad hoc Board of Engineering Education in U.P.
(4)Certificate of Draftsmanship from Roorkee University.
(5)Three years Certificate in Draftsmanship from Benaras Hindu University.
(6)Two and half years Certificate in Draftsmanship from Aligarh University.