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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Haryana - Subsection

Section 3A(4) in The Punjab Nurses Registration Act, 1932

(4)In respect of the transferred territory, the Government of Himachal Pradesh shall, until a Council is duly constituted for the said area under section 3, exercise the powers, perform the functions and discharge the duties of the Council under this Act.