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[Cites 0, Cited by 0] [Section 254] [Entire Act]

State of West Bengal - Subsection

Section 254(4) in The West Bengal Motor Vehicles Rules, 1989

(4)The distinguishing mark referred to in sub-rule (3) shall be in English letters and painted in black on a white background. The height and the width of each letter shall be less than 13 centimetres respectively.