Punjab-Haryana High Court
Shiv Narain And Others vs State Of Haryana And Another on 7 March, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 4887 of 2010 (O & M)
(LAC NO. 452 OF 2004)
Shiv Narain and others
......Appellants
Versus
State of Haryana and another
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Mr. S.K. Yadav, Advocate, for the landowners.
Mr. D.D. Gupta, Additional Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 902 of 2010, titled as Bishamber Dayal and another Versus Haryana State and others.
(RAJESH BINDAL) 7.3.2011 JUDGE A. GUPTA