Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Maharashtra - Subsection Section 130(a) in The Maharashtra Municipal Corporations Act, 1949 (a)to which private water supply is furnished from or which are connected by means of communication pipes with any municipal water works; or
