Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(3) in The Rajasthan Money-Lenders Act, 1963

(3)The rules made under this section shall, subject to the condition of previous publication, be published in the Official Gazette.