Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 53 in University of Udaipur Officers (Conditions of Service) Rules, 1976 53. Kinds of Leave. - An officer in University service is entitled to the undermentioned types of leave which may be granted by the competent authority.
