Supreme Court - Daily Orders
Ravi @ Ravichandran vs State Represented By The Inspector Of ... on 4 September, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.28 COURT NO.15 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 18480/2023
(Arising out of impugned final judgment and order dated 01-10-2021
in CRLAMD No. 23/2017 passed by the High Court of Judicature at
Madras At Madurai)
RAVI @ RAVICHANDRAN Petitioner(s)
VERSUS
STATE REPRESENTED BY THE INSPECTOR OF POLICE Respondent(s)
(IA No. 167062/2023 - CONDONATION OF DELAY IN FILING
IA No. 167061/2023 - CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS
IA No. 167064/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 167063/2023 - EXEMPTION FROM FILING O.T.) Date : 04-09-2023 These matters were called on for hearing today. CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI HON'BLE MR. JUSTICE DIPANKAR DATTA For Petitioner(s) Mr. V. Kathirvelu, Sr. Adv.
Mr./Ms. Jeyamoha, Adv.
Mr. A.S. Vaotawam. Adv/ Mr. Jaswanthi Anbuselvan, Adv. Mr. P. Soma Sundaram, AOR For Respondent(s) UPON hearing the counsel, the Court made the following O R D E R Issue notice on the application for condonation of delay as well as on the special leave petition, returnable after four weeks.Signature Not Verified Digitally signed by SWETA BALODI Date: 2023.09.05
Notice will be served by all modes, including dasti.17:00:17 IST Reason:
(BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) ASSISTANT REGISTRAR