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Supreme Court - Daily Orders

Ravi @ Ravichandran vs State Represented By The Inspector Of ... on 4 September, 2023

Bench: Bela M. Trivedi, Dipankar Datta

     ITEM NO.28                              COURT NO.15                SECTION

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 18480/2023

     (Arising out of impugned final judgment and order dated 01-10-2021
     in CRLAMD No. 23/2017 passed by the High Court of Judicature at
     Madras At Madurai)

     RAVI @ RAVICHANDRAN                                                Petitioner(s)

                                                    VERSUS

     STATE REPRESENTED BY THE INSPECTOR OF POLICE                       Respondent(s)

     (IA No. 167062/2023 - CONDONATION OF DELAY IN FILING
      IA No. 167061/2023 - CONDONATION OF DELAY IN REFILING / CURING
     THE DEFECTS
      IA No. 167064/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 167063/2023 - EXEMPTION FROM FILING O.T.) Date : 04-09-2023 These matters were called on for hearing today. CORAM :

HON'BLE MS. JUSTICE BELA M. TRIVEDI HON'BLE MR. JUSTICE DIPANKAR DATTA For Petitioner(s) Mr. V. Kathirvelu, Sr. Adv.
Mr./Ms. Jeyamoha, Adv.
Mr. A.S. Vaotawam. Adv/ Mr. Jaswanthi Anbuselvan, Adv. Mr. P. Soma Sundaram, AOR For Respondent(s) UPON hearing the counsel, the Court made the following O R D E R Issue notice on the application for condonation of delay as well as on the special leave petition, returnable after four weeks.
Signature Not Verified Digitally signed by SWETA BALODI Date: 2023.09.05
Notice will be served by all modes, including dasti.
17:00:17 IST Reason:
(BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) ASSISTANT REGISTRAR