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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(2)If persons, selected under sub-rule (1) above and appointed to a post concerned in accordance with these Rules & Regulations against the vacancies of a particular year for which the interview was conducted by the Board/Appointing Authority in accordance with these rules does not join on that event the said vacancies shall be treated as a fresh vacancy.Part - V Procedure for Recruitment by Promotion