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Union of India - Section

Section 67 in Central Council of Homoeopathy (General) Regulations, 2018

67. Finance Committee to prepare estimates of receipts and expenditure.

- The Finance Committee shall prepare detailed estimates of receipts and expenditure for the next financial year and shall submit the same for approval by the Executive Committee at its next meeting to be held for the purpose before the first of September every year and one copy of the sanctioned estimates shall be submitted to the Central Council and another to the Secretary, Ministry of Ayurveda Yoga and Naturopathy, Unani, Siddha and Homoeopathy of the Central Government by the 1st of October every year.