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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(2) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(2)The Service Charge/Tax/Sanitary Cess shall be paid to a person authorised for the purpose and in a manner as may be prescribed by the Corporation and announced by it.