Section 27 in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003
27. Relaxation from the conditions of Service.
- Where the State Government is satisfied that the operation of any rule regulating the conditions of Service of persons appointed to the Service causes undue hardship in any particular case, it may, in consultations with Commission notwithstanding anything contained in the rules applicable to the case, by order, dispensed with or relaxed. The requirement of that rule shall be to such extent and subject to such conditions as it may consider necessary dealing with the case in a just and equitable manner.
