Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 7(1)] [Section 7] [Entire Act] Union of India - Subsection Section 7(1)(b) in The Cinematograph Act, 1952 (b)without lawful authority (the burden of proving which shall be on him), alters or tampers with in any way any film after it has been certified, or