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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 147(10) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(10)All packages containing empty cartridges cases or lead under return should be carefully sealed with a readily distinguishable seal before dispatch to the Arsenal, as such articles are otherwise extremely likely to be pilfered in transit.