Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 417] [Entire Act] Union of India - Subsection Section 417(xix) in The Central Excise Act, 1944 (xix)define an area and any other place in which salt is manufactured, and regulate the possession, storage and sale of salt within such area;
