Madhya Pradesh High Court
Smt. Supriya Kathane vs Lal Singh(D)Th.Lrs. Smt.Tulsi Bai on 27 April, 2022
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MA No. 2110 of 2008
(SMT. SUPRIYA KATHANE AND OTHERS Vs LAL SINGH(D)TH.LRS. SMT.TULSI BAI AND OTHERS)
Dated : 27-04-2022
Shri R.K. Sanghi, learned counsel for the appellants.
Shri Gulab Sohane, learned counsel for the respondent No.3.
Shri Uma Shankar Tiwari, learned counsel for the respondent No.6. List the matter for final hearing in the month of September, 2022.
(PRAKASH CHANDRA GUPTA) JUDGE kafeel Signature Not Verified SAN Digitally signed by KAFEEL AHMED ANSARI Date: 2022.04.28 13:35:57 IST