Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Karnataka - Subsection Section 10(4) in Karnataka Universities of Agricultural Sciences Act, 1963 (4)The chancellor shall exercise such other powers and perform such other duties as may be conferred or imposed on him by this Act or the Statutes.
