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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2) in THE MARINE AIDS TO NAVIGATION ACT, 2021

(2)Notwithstanding anything contained in sub-section (1), no person shall be liable for punishment, if that—
(a)act or omission was necessary to save a life or a vessel; and
(b)such person took all reasonable steps to avoid the damage or destruction.