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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in Children Act, 1960

(4)The Administrator may, by rules made under this Act, provide for the management of special schools [including the standards and the nature of services to be maintained by them] [Inserted by Act 15 of 1978, section 9] and the circumstances under which, and the manner in which, the certificate of a special school may be granted or withdrawn.