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[Cites 0, Cited by 0] [Section 57A(1)] [Section 57A] [Entire Act]

State of Gujarat - Subsection

Section 57A(1)(ii) in Sardar Patel University Act, 1955

(ii)the rules for the time being in force relating to the limits of withdrawals from the provident fund as applicable to such Government servant shall, so far as may be, apply to the subscriber.