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State of Rajasthan - Section

Section 112 in Rajasthan Co-operative Societies Rules, 2003

112. Repeal and Savings.

— The Rajasthan Co-operative Societies Rules,1966, are here by repealed;Provided that such repeal shall not affect, any order made, action taken, effects, consequences of any thing done or suffered thereunder or any right, title, privilege, obligations or liability acquired, accrued or incurred thereunder or inquiry, verification or proceedings in respect thereof made.Notifications Under RulesUnder Rule 3