Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(xvi) in Telangana State Private Universities (Establishment and Regulation) Act, 2018 (xvi)to establish, maintain, manage the hostels for students, establish quarters for the residence of faculty and staff;
