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State of Punjab - Section

Section 13 in Punjab School Education Board (Employees Service) Regulation, 1988

13. Qualifications and mode of appointment to other posts.

- (i) The method of appointment and the minimum educational and other qualifications and experience required for other categories of posts in the service of the Board shall be as specified in Appendix 'A' to these regulations.
(ii)Appointment to any post by promotion shall be made strictly on the basis of seniority-cum-merit and no person shall be entitled to claim promotion on the basis of seniority alone.