Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 212] [Entire Act] State of Haryana - Subsection Section 212(d) in Punjab Jail Manual (d)be present at and superintend the daily weighing and serving out of rations and satisfy himself that the food-stuffs are all of good quality, up to weight and properly cleaned and cooked;
