Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 24 in The Haryana Ceiling of Land Holdings Act, 1972 24. Procedure. - In all enquiries and proceedings under this Act, the Collector and any other officer shall have such power and follow such procedure as may be prescribed.
