Gujarat High Court
Larsen And Toubro Limited vs Jmc Projects (India) Ltd. on 23 August, 2018
Author: Akil Kureshi
Bench: Akil Kureshi, B.N. Karia
C/FA/490/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 490 of 2017
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LARSEN AND TOUBRO LIMITED
Versus
JMC PROJECTS (INDIA) LTD.
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Appearance:
MR RASESH H PARIKH(3862) for the PETITIONER(s) No. 1
MR.HEMANG H PARIKH(2628) for the PETITIONER(s) No. 1
M/S WADIAGHANDY AND CO(5679) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 23/08/2018
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) We are informed that senior advocate Shri Mihir Joshi appears for the appellant. To be placed before a bench in which one of us (Akil Kureshi, J.) is not a member.
(AKIL KURESHI, J) (B.N. KARIA, J) ANKIT SHAH Page 1 of 1