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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(1)There shall be a Gram Panchayat for every village specified as a village for the purposes of this Act under Section 3.