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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(4) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

(4)Any vacancy of a member of Expert Co-opted Member or Associate Member shall be filled as early as practicable by the [Board] [Substituted by G. N. of 15.4.1968.] but any person nominated or appointed to fill up the vacancy shall hold office for the unexpired period of office of the person in whose place he is nominated, or appointed, as the case may be.