Supreme Court - Daily Orders
M/S Avadh Wood Products vs U.P.Power Corp.Ltd. on 21 July, 2015
ITEM NO.18 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Civil Appeal No(s). 112/2013
M/S AVADH WOOD PRODUCTS Appellant(s)
VERSUS
U.P.POWER CORP.LTD.& ORS Respondent(s)
Date : 21/07/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr Arvind Kumar, Adv.
Ms. Laxmi Arvind,Adv.
For Respondent(s)
Mr P.S.Deoghar, Adv.
Mr. Rakesh Uttamchandra Upadhyay,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent nos. 1 and 2 have not filed counter affidavit despite the warning of last opportunity. Further opportunity is hereby declined.
Service of respondent no.3 is complete but none has entered appearance.
Matter stands complete. Registry to process the matter for being listed before the Hon'ble Court as per rules. Signature Not Verified Digitally signed by Hema Joshi Date: 2015.07.23 17:25:12 IST
Reason: (RACHNA GUPTA)
Registrar