Section 2(a) in The Jammu and Kashmir Collection of Statistics Act, 1961
(a)"commercial concern" means a public limited company or a co-operative society or a firm or any other person or body of persons' engaged in trade or commerce and includes-(i)a concern engaged in the business of brokers dealing in shares, stocks and securities and commodities ;(ii)a concern engaged in the business of advertising consultants ;(iii)a concern engaged in road transport service ;(iv)a concern engaged in water transport service;(v)a tea plantation ;(vi)a concern engaged in the business of forwarding and clearing agents ;(vii)any other concern which, in the opinion of the Government is a commercial concern and is declared to be such by the Government by notification in the Government Gazette, but does not include an industrial concern ;
