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[Cites 0, Cited by 3] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(x) in The Punjab Co-operative Societies Act, 1961

(x)subject to the provisions of section 26, the election and nomination of members of committees, the appointment or election of officers and the suspension and removal of the members and other officers, and for the powers to be exercised and the duties to be performed by the committees and other officers ;