Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85H] [Entire Act]

State of Andhra Pradesh - Subsection

Section 85H(xiv) in Andhra Pradesh Municipalities Act, 1965

(xiv)to discharge such other functions in the field of assessment of Property Tax including development of expertise in valuation of lands and buildings.]