Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3) in The U.P. Secondary Education Services Commission Rules, 1983

(3)The Deputy Director shall, after keeping a copy, forward the statement received by him under sub-rule (2), alongwith a consolidated subjectwise statement of various categories of vacancies to the Commission by November 15.