Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(aa) in The West Bengal Public Libraries Act, 1979 (aa)[ "Calcutta Metropolitan Library" means the District Library in Calcutta declared by the State Government as such;] [Clause (aa) inserted by W.B. Act 8 of 1982.]
