Supreme Court - Daily Orders
Fidaali Moiz Mithiborwala And Anr Thr. ... vs M/S Aceros Fortune Industries Pvt Ltd on 2 May, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar
NON-REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 5701 OF 2017
FIDAALI MOIZ MITHIBORWALA
THROUGH POA HOLDER AND ANR Appellant(s)
VERSUS
M/S ACEROS FORTUNE INDUSTRIES
PVT LTD & ORS. Respondent(s)
WITH
CIVIL APPEAL NO. 5753 OF 2017
CIVIL APPEAL NO. 5749 OF 2017
CIVIL APPEAL NO. 5702 OF 2017
CIVIL APPEAL NO. 5810 OF 2017
J U D G M E N T
KURIAN, J.
1. In view of the intervening developments leading to the dismissal of the application for restoration, nothing survives in these appeals. The appeals are, accordingly, dismissed.
2. However, we make it clear that this Judgment shall not stand in the way of the appellants pursuing their remedies against the order of dismissal of the application for restoration in accordance with law.
.......................J. [ KURIAN JOSEPH ] Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.05.05 .......................J. 13:19:27 IST Reason: [ MOHAN M. SHANTANAGOUDAR ] New Delhi;
May 02, 2018.
ITEM NO.5 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5701/2017
FIDAALI MOIZ MITHIBORWALA THR. POA HOLDER AND ANR Appellant(s)
VERSUS
M/S ACEROS FORTUNE INDUSTRIES PVT LTD & ORS. Respondent(s)
WITH
C.A. No. 5753/2017 (XVII)
C.A. No. 5749/2017 (XVII)
C.A. No. 5702/2017 (XVII)
C.A. No. 5810/2017 (XVII)
Date : 02-05-2018 These appeals were called on for hearing today. CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR For Appellant(s) Ms. Shaili Pande, Adv.
Mr. Sujit Gupta, Adv.
Mr. Braj Kishore Mishra, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The appeals are dismissed in terms of the signed non-reportable Judgment.
Pending Interlocutory Applications, if any, stand disposed of. (JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR (Signed non-reportable Judgment is placed on the file)