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[Cites 0, Cited by 0] [Section 61(8)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(8)(b) in The West Bengal Factories Rules, 1958

(b)Flammable liquids shall be stored in closed containers and in limited quantities in well ventilated rooms or Fire resisting construction which are isolated from the remainder of the building by fire walls and self closing fire doors.