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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(5)(v) in First Statutes of Team Lease Skills University

(v)A member may resign his/her office by writing under his/her hand, addressed to the Chairperson, but he/she shall continue in office until his/her resignation has been accepted by the Chairperson;